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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(1) in The Gujarat Police Act, 1951

(1)The Police shall take temporary charge-(a)of all unclaimed property found by, or made over to them, and also(b)of all property found lying in any public street, if the owner or person in charge of such property on being directed to remove the same, refuses or omits to do so.