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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(18)(a) in Maharashtra Electricity Regulatory Commission (Electricity Supply Code and Other Conditions of Supply) Regulations, 2005

(a)issue an order granting its approval thereon, with such modifications or such conditions as may be specified in that order; or