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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(3)The members of the Town Vending Committee, except the members elected from the street vendors shall be nominated by the Commissioner of Corporation of Chennai in respect of Corporation of Chennai, the respective Regional Directors of Municipal Administration in respect of other Corporations and municipalities and the respective Assistant Directors in respect of Town Panchayats.