Section 85 in University of Udaipur Officers (Conditions of Service) Rules, 1976
85. Period of limitation of appeal.
- No appeal under these rules shall be entertained unless it is submitted within a period of three months from the date on which the appellant receives a copy of the order appealed against:Provided that the appellate Authority may entertain the appeal after the expiry of the said period if it is satisfied that the appellant had sufficient cause for not submitting the appeal in time.
