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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(f) in The Navy (Pay And Allowances) Regulations, 1966

(f)[ Missile Boats. - Hardlying money shall also be payable to officers serving on board the following missile boats at the full rates, namely:- [Substitued by S.R.O. 19(E), dated 23rd October, 1986]