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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Uttarakhand - Subsection

Section 72(2)(d) in Uttarakhand Co-Operative Societies Act, 2003

(d)Where the co-operative society is no longer fulfilling its objects or complying with the requirements of clause (d) of sub-section (1) of section 7.