Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(1)] [Section 198] [Entire Act]

State of Karnataka - Subsection

Section 198(1)(b) in Karnataka Municipal Corporations Act, 1976

(b)with the consent of every owner and occupier of any land not forming part of a street, in, over or on that land,