Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Acko General Insurance Ltd. & Ors on 12 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 260/2019 & I.A. 11318-20/2019, 11955/2019,
14684/2019, 17420-21/2019, 2868/2020
POLICYBAZAAR INSURANCE
WEB AGGREGATOR & ANR. ..... Plaintiffs
Through: Mr. Amit Sibal, Senior Advocate with
Mr. Mohit Goel, Mr. Sidhant Goel, Mr. Deepankar
Mishra, Mr. Abhishek Kotnala, Mr. K.D. Sharma
and Ms. Jyoti Goyal, Advocates.
versus
ACKO GENERAL INSURANCE LTD. & ORS. ..... Defendants
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Peeyoosh Kalra, Ms. V. Mohini,
Mr.Udayvir Rana and Ms. Aarti Aggarwal,
Advocates for D-1.
Mr. Arun Kathpalia, Senior Advocate with
Mr.Aditya Gupta and Mr. Sauhard Alung,
Advocates for D-2.
Mr. Arvind Nigam, Senior Advocate with Mr.Neel
Mason, Mr. Ankit Rastogi, Mr. Vihan Dang,
Ms.Aditi Umapathy, Mr. Parva Khare and
Ms.Devangini Rai, Advocates for D-3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.04.2022 I.A. 5755/2022 (For consolidation of IPR Subject, by Plaintiffs)
1. After canvassing some arguments, learned Senior Counsel appearing on behalf of the Applicants/Plaintiffs seeks to withdraw the present application.
2. Application is disposed of as withdrawn.
CS(COMM) 260/2019 Page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.04.2022 11:48:54I.A. 7219/2019 (under Order 39 Rules 1 and 2 of CPC, by Plaintiffs), 8003/2019 (under Order 39 Rule 4 with Section 151 of CPC, by Defendant No.1)
3. List for hearing on 18.05.2022.
JYOTI SINGH, J APRIL 12, 2022/rk CS(COMM) 260/2019 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.04.2022 11:48:54