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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2) in Punjab Self-Supporting Co-operative Societies Act, 2006

(2)A member shall be informed about the special resolution passed under sub-section (I) by the self-supporting co-operative society within a period of thirty days from the date of passing of such resolution.