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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)The following fire extinguishing appliances shall be provided:-
(A)[ In the enclosure- [Substituted by G. O. Ms. No. 934, Home, dated 28th June 1993.]
(i)In the projection room. - One portable soda acid fire extinguisher and one dry chemical powder fire extinguisher, one bucket of water one bucket of sand and an asbestos blanket or woollen blanket of size 1.8 m. x 0.9 m;]
(ii)In the Rewinding Room. - One portable soda acid fire extinguisher and a bucket with water. A can containing water not less than 10 cm. deep in it shall also be provided near rewinding table for depositing the film clippings. The can shall have a self closing type of lid.
(B)[ In the electrical motor room or switch gear room. - One dry chemical powder fire extinguisher:] [Substituted by G. O. Ms. No. 1713, Home, dated 12 July 1985.]
Provided that the existing carbon-di-oxide fire extinguishers shall be continued till their life time or condemnation;]
(C)[ In the Auditorium: [Substituted by G. O. Ms. No. 1713, Home, dated 12 July 1985.]