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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4)(ii) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(ii)A voter, whose name appears in the final electoral roll of any particular Constituency shall be eligible to become a proposer or seconder for a candidate for the said office from that Constituency.