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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(3) in The Assam Accounts Service Rules, 1963

(3)The increments shall be governed by the Assam Fundamental Rules and Subsidiary Rules:Provided that in case where a Departmental Examination of Training has been prescribed, grant of increments shall be admissible only on passing the Departmental Examination or successful completion of the Training as the case may be.