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State of Rajasthan - Section

Section 102 in Rajasthan Civil Services (Pension) Rules, 1996

102. Payment of family pension and death gratuity when a Government servant dies while on deputation.

- In the case of a Government servant who dies while on deputation to other State/Central Government or while on foreign service, action to authorise the payments of family pension and death gratuity in accordance with the provisions of this Chapter shall be taken by the Head of Office of the cadre authority which sanctioned the deputation of the Government servant.