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Delhi High Court - Orders

Umang Taneja vs The State (Govt. Of Nct Of Delhi) on 10 March, 2023

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 1650/2023, CRL.M.A. 6266/2023 & CRL.M.A. 6267/2023
       UMANG TANEJA                                     ..... Petitioner
                   Through:            Mr. Nitin Bhardwaj, Adv.

                          versus

       THE STATE (GOVT. OF NCT OF DELHI)           ..... Respondent
                     Through: Mr. Yudhvir Singh Chauhan, APP for
                               the State with Insp. Ranvir Singh, PS
                               DIU Central Distt.
       CORAM:
       HON'BLE MR. JUSTICE ANISH DAYAL
                          ORDER

% 10.03.2023 CRL.M.A. 6266/2023 Exemption allowed subject to just exceptions.

CRL.M.C. 1650/2023

1. Learned counsel for the petitioner seeks liberty to withdraw this petition.

2. The petition is dismissed as withdrawn.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J MARCH 10, 2023/MK Signature Not Verified Digitally Signed By:ANISH DAYAL