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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(5)In case fee, charges, cross subsidy surcharge and additional surcharge are specified on monthly basis, these charges shall be worked out on prorata daily basis for transactions for part of a month.