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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in Census Rules, 1990

(6)The Supervisor shall, -
(a)help the Enumerators under his jurisdiction and ensure that work is done as per schedule and the coverage is complete; and
(b)collect the filled in and blank forms and statements from each Enumerator and forward the documents alongwith such statements he may be required to prepare, duly signed to the Charge Officer within two days of completion of census operations.