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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(3) in The Mines Rules, 1955

(3)The owner, agent or [officer-in-charge, canteen] [Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986). ] shall appoint either himself or his nominee as ex officio Chairman of the Committee and the Chairman shall preside at every meeting of the Committee.