Section 233(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
(a)every architect and other professional like structural engineer or project engineer involved in the execution of a building or other construction project furnishes to the Bureau of Indian Standard the details regarding the performance of and deviations or shortcomings, if any, of the building materials, articles or processes used in such building and other construction project for which the Indian Standards are already available.