Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75A(1)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(1)(ii) in The Representation of the People Act, 1951

(ii)his liabilities to any public financial institution; and