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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(b) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(b)all monies received by or on behalf of the Commissionerate under the provisions of this Act, or any other law for the time being in force, or under any other contract;