Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 16 in The Greater Noida Industrial Development Area Building Regulations, 1992

16. Notice for commencement of building work.

- The applicant to whom a permit has been sanctioned under these regulations shall give a notice to the Chief Executive Officer in the form given in Appendix 4 of the commencement of the building activity. If the Chief Executive Officer fails to get such inspection made within the said time, it shall not be presumed that the Chief Executive Officer has no objection to the construction.