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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(c) in Madhu Babu Pension Yojana Rules, 2008

(c)In extreme hard cases when a beneficiary is found to be incapable to receive his/her pension dues at the specified place of disbursement, door step delivery of the pension dues shall be ensured within seven days.