Jammu & Kashmir High Court
Mangal & Ors. vs Babu Ram on 16 November, 2017
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
Pet. u/s 104 No.18/2015
Date of order:16.11.2017
Mangal & ors. Vs. Babu Ram
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For Petitioner (s) : None.
For respondent (s) : Mr. Madan Lal, Advocate.
i) Whether to be reported in
Digest/Journal : Yes/No.
ii) Whether approved for reporting
in Press/Media : Yes/No.
On 29.05.2015, there was no representation on behalf of the petitioners. Today, when the matter was taken up in the 1st half of the day, no one has put in appearance on behalf of the petitioners. Even in the 2 nd half, no one is present on their behalf. It appears that the petitioners have lost interest in prosecuting the instant petition.
Dismissed in default for non-prosecution. Record of the Court below be sent back immediately.
(Sanjay Kumar Gupta) Judge Jammu 16.11.2017 Ram Murti