Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Assam - Section Section 20 in The Assam Health Establishments Act, 1993 20. Offences under this Act except sections 16 and 17 to be cognizable. - All offences punishable under this Act except offences under sections 16 and 17 shall be cognizable.
