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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Tamilnadu - Subsection

Section 163(2)(b) in Tamil Nadu Panchayats Act, 1994

(b)watching the progress of the measures undertaken by the Government, Village Panchayats, Panchayat Union Councils and departmental agencies in respect of the services and development schemes aforesaid;