Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 12 in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

12. Recording of votes.

- After voting by members is over, the President shall open the ballot box in the presence of members present, take out the ballot papers therefrom and, record the number of votes obtained by each candidate in a statement.