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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(m) in Jammu and Kashmir Co-operative Societies Rules, 2001

(m)The proceedings of the General Body with the results of the election shall be recorded in the minute book of the society and attested by the Returning Officer and the [the Secretary of the Co-operative Society] [Substituted for "Assistant Registrar" by SRO 1 dated 4th January, 2005.] (Ex-officio Secretary) immediately after the conclusion of the elections and the announcement of the results.