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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(k) in The Actuaries Act, 2006

(k)co-operating with educational or other institutions in any part of the world having objects wholly or partly similar to those of the Institute by exchange of Members and generally in such manner as may be conducive to achievement of their common objects;