Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 50] [Entire Act] State of Chattisgarh - Subsection Section 50(2) in Chhattisgarh Police Act, 2007 (2)All rules made under this Act shall be laid before the State Legislature as soon as possible.
