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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(i) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(i)Dismiss, suspend or reduce in rank any member of the Force whom he thinks remiss or negligent in the discharge of his duty or unfit for the same or fails without reasonable cause, to report himself for duty on expiration of leave, or