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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(1)(d) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(d)cut down and clear any part of a standing crop, fence or jungle in cases where survey cannot be completed, levels, taken or boundaries marked otherwise ;