Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 20 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 20. Conditions for association of person with the Board. - Association of a person with the Board shall be by virtue of his office and with the consent of the holder of his office.
