Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Association Of Third Party ... on 5 March, 2021
Bench: Ashok Bhushan, R. Subhash Reddy
ITEM NO.9 Court 7 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2838/2021
(Arising out of impugned final judgment and order dated 20-01-2020
in ITA No.1071/2018 passed by the High Court Of Delhi At New Delhi)
THE COMMISSIONER OF INCOME TAX EXEMPTION Petitioner(s)
VERSUS
ASSOCIATION OF THIRD PARTY ADMINISTRATORS Respondent(s)
(FOR ADMISSION and I.R.)
Date : 05-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. K.M. Nataraj, ASG
Mr. Jitin Singhal, Adv.
Mr. Sharath Nambiar, Adv.
Ms. Sansriti Pathak, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.03.05 15:39:07 IST Reason: