Section 36(1)(iii) in The M.P. Vat Act, 2002

[Cites 0, Cited by 1] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(iii) in The M.P. Vat Act, 2002

(iii)[ where such sale or purchase takes place in the course of import of the goods into, or export of the goods out of the territories of India; or [Substituted by M.P. Act No. 22 of 2006.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 36(1)(iii) in The M.P. Vat Act, 2002