Calcutta High Court (Appellete Side)
Sushil Kumar Berlia vs Unknown on 17 January, 2022
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
46 17.1.2022
sb CRR 1919 of 2016 (Via video conference) In the matter of : Sushil Kumar Berlia .......Petitioner Mr. Ayan Basu Mr. Samrat Das Mr. Sumit Routh ....for the Petitioner Mr. Ayan Basu, learned advocate appears for the petitioner.
It has been submitted that Mr. Sarjati Dutta, learned advocate for the State is suffering from illness.
List this matter under the same heading on 28th January, 2022.
(Tirthankar Ghosh, J.)