Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 174 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

174. Materials for ladders.

- The employer shall ensure at a construction site of a building or other construction work that all wooden ladders used in building work-
(a)are constructed upright of adequate strength and are made of straight-grained wood, free from defects and having the grain of such wood running lengthwise;
(b)have rungs made of straight-grained wood free from defects and mortised or securely notched into the upright; and
(c)have reinforcing metal ties, if the tenons of such ladders are not secured by wedges.