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Bombay High Court

Nishigandha Ramchandra Naik vs Haffkine Institute For Training ... on 4 February, 2020

Author: M.S.Karnik

Bench: Nitin Jamdar, M.S.Karnik

                                                                           1 wpl 302-20.doc

Pradnya Bhogale

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                        WRIT PETITION (L) NO. 302 OF 2020

            Dr. Nishigandha Ramchandra Naik                ..Petitioner
                  vs.
            State of Maharashtra and Anr.                  ..Respondents
                                            ...........
            Dr. Abhinav Chandrachud a/w Mr. Ameet Mehta a/w Mr. Amogh
            Singh I/b. Solicis Lex for Petitioner.
            Mr. Himanshu Takke, AGP for State/Respondent No.1.
            Mr. Vishwajit Sawant a/w Tanaya Patankar I/b. Nutan Patankar for
            Respondent No.2.
                                            ...........
                                     CORAM : NITIN JAMDAR &
                                                   M.S.KARNIK, JJ.
                                          DATE    : 4 FEBRUARY 2020

            P.C.:-

Learned counsel for the Respondents state that they will file their reply. Rejoinder, if any, to be filed before the next date.

2. Place the Petition on board under the caption 'for final disposal' on 17 February 2020 at 3.30 p.m.

3. Parties to complete their pleadings before the next date.

(M.S.KARNIK, J.) (NITIN JAMDAR, J.) 1/1 ::: Uploaded on - 05/02/2020 ::: Downloaded on - 06/02/2020 01:30:46 :::