Bombay High Court
Nishigandha Ramchandra Naik vs Haffkine Institute For Training ... on 4 February, 2020
Author: M.S.Karnik
Bench: Nitin Jamdar, M.S.Karnik
1 wpl 302-20.doc
Pradnya Bhogale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 302 OF 2020
Dr. Nishigandha Ramchandra Naik ..Petitioner
vs.
State of Maharashtra and Anr. ..Respondents
...........
Dr. Abhinav Chandrachud a/w Mr. Ameet Mehta a/w Mr. Amogh
Singh I/b. Solicis Lex for Petitioner.
Mr. Himanshu Takke, AGP for State/Respondent No.1.
Mr. Vishwajit Sawant a/w Tanaya Patankar I/b. Nutan Patankar for
Respondent No.2.
...........
CORAM : NITIN JAMDAR &
M.S.KARNIK, JJ.
DATE : 4 FEBRUARY 2020
P.C.:-
Learned counsel for the Respondents state that they will file their reply. Rejoinder, if any, to be filed before the next date.
2. Place the Petition on board under the caption 'for final disposal' on 17 February 2020 at 3.30 p.m.
3. Parties to complete their pleadings before the next date.
(M.S.KARNIK, J.) (NITIN JAMDAR, J.) 1/1 ::: Uploaded on - 05/02/2020 ::: Downloaded on - 06/02/2020 01:30:46 :::