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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(5) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(5)After ballot papers have been issued to all the electors by the post, the Returning Officer shall
(a)seal up in a packet the marked copy of the electoral roll and record on the packet a brief description of its contents and the date on which it is sealed; and
(b)seal up in a separate packet the counter-foils of the ballot papers issued to electors entitled to vote by post and record the date on which it was sealed.