Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Rajasthan Court of Wards Act, 1951 11. Jurisdiction of Civil Court barred. - No declaration made by the Government under section 8 or by the Court of Wards under section 10 shall be questioned in any Civil Court.
