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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(2)(k) in Bihar Entertainments Tax Act, 1948

(k)prescribing for the presentation and disposal of applications for exemption from payment of the tax under section 10 and the refund thereof under section 11;