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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(13) in The Coal Mines Regulations, 2011

(13)A berm of height at least half the diameter of the wheel of the largest dumper plying or one meter whichever is greater and of adequate width shall constantly be provided and maintained at the edge of the spoil or coal dump.