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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(2)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)Where it becomes necessary to use second ballot box by reason of the first ballot box getting full, the first ballot box shall be closed and sealed as provided in clause (a) before another ballot box is put into use.