Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Uttar Pradesh - Subsection

Section 102(4) in Rules under the United Provinces Excise Act, 1910

(4)Bonded Manufactories licensed under the Medicinal and Toilet Preparations (Excise Duties) Act, 1955 and the rules made thereunder.