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State of Tamilnadu - Section

Section 367 in The Coimbatore City Municipal Corporation Act, 1981

367. Power of Government to pass orders or give directions to Commissioner.

- The Government may either generally or in any particular case make such order or give such directions as they may deem fit in respect of any action taken or omitted to be taken under sections 360,361,362,363 or 364.Washing and Bathing