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State of Rajasthan - Section

Section 119 in The Rajasthan Distilleries Rules, 1977

119. Distillers declaration of wash form R.D. 8.

- Distillers must thoroughly dissolve the saccharine materials used by them when they set up the wash, and declare in Form R.D. 8 the kind and quantity of material used, the actual saccharometric gravity corrected for temperature before fermentation commenced and the total quantity of wash made.