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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3)(d) in Maharshi Dayanand Saraswati University Act, 1987

(d)the conditions for residing in any hostel or other place of residence run or maintained by the University, the levying of charges therefor and other related matters;