Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240M] [Entire Act] State of Uttar Pradesh - Subsection Section 240M(1) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (1)The State Government may make the rules for the purpose of carrying into effect the provisions of this chapter.
