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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7) in The Motor Vehicles (Driving) Regulations, 2017

(7)On a road having a single broken line along with a solid line, the driver of the vehicle driving on the left of broken line may cross the broken line in order to overtake, but shall return to his lane after completing the manoeuvre, observing the safety precautions specified in regulation 12.