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Union of India - Section

Section 27 in The Direct to Home Broadcasting Services (Standards of Quality of Service and Redressal of Grievances) Regulations, 2007

27. Provisions of these regulations to apply to persons availing direct to home service before commencement of these regulations. -

The provisions of these regulations shall, as far as may be, apply to the persons who have been availing, before commencement of these regulations, the direct to home service and continue to do so on such commencement.