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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(b) in The United Provinces Tenancy Act, 1939

(b)that the productive powers of the land held by the tenant have been deceased by an improvement made by the land-holder or by any cause beyond the tenant's control during the currency of the present rent; or